About Lex Bhartii
Lex Bharti Chambers comprises a team of skilled and experienced advocates driven by the passion for defending the rights of their clients.
Their experienced advocate and associates are dedicated to delivering high-quality legal services with integrity and diligence.
Their expertise spans various areas of law, including civil litigation, corporate law, constitutional law, family disputes, human rights advocacy, and criminal defense.
About the Internship
Lex Bharti Chambers is inviting applications from final-year law students for an internship/association opportunity for the for the month of May, June & July, 2026. This is a great opportunity to gain hands-on experience in litigation and court practice.
This is an excellent opportunity to work closely on diverse matters and gain practical exposure in a professional legal environment.
Practice Areas: Criminal Law, Civil Litigation, Commercial Matters, Real Estate, Consumer Disputes, Banking & Allied Litigation.
Role & Responsibilities:
- Legal research and case law analysis.
- Drafting of pleadings, applications, and legal documents.
- Assisting in day-to-day court proceedings and litigation work.
Eligibility
Final-year law students.
Location
LGF – 100, Vinobha Puri, Lajpat Nagar 2, New Delhi, Delhi 110024.
Duration
May, June & July 2026.
How to Apply?
Interested candidates may send their CV to the mail given below.
Contact
Email: lexbhartii@gmail.com.
Click here for the LinkedIn Notification.
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